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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(26) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(26)Withdrawal of Nominations shall be permitted up to 9 P.M. on the day before the elections at a place which the Election officer shall notify in advance.