Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of West Bengal - Subsection Section 55(3) in The West Bengal Primary Education Act, 1973 (3)Subject to the general control and supervision of the Chairman, the Secretary shall be the principal administrative officer of the Primary School Council.
