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[Cites 0, Cited by 0] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(c) in The Finance Act, 2017

(c)in sub-section (3), for the portion beginning with the words "On the day specified in the notice" and ending with the words, brackets and letters "issued under clause (ii) of ", the words "On the day specified in the notice issued under" shall be substituted and shall be deemed to have been substituted with effect from the 1st day of June, 2016.