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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Lifeboatmen's (Qualifications and Certificates) Rules, 1963

(2)The data on which, and the time and place at which, the examination shall be help shall be published on the notice board in the office of the Mercantile Marine Department concerned.