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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3) in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979

(3)Where an application for renewal of a licence is duly made within the time specified in Sub-section (1), the licence shall continue to be effective till the date of passing of an order by the licensing authority on the application for renewal.