Madhya Pradesh High Court
Shakeena vs The State Of Madhya Pradesh on 8 July, 2019
1 MCRC-27405-2019
The High Court Of Madhya Pradesh
MCRC-27405-2019
(SHAKEENA Vs THE STATE OF MADHYA PRADESH)
1
Jabalpur, Dated : 08-07-2019
Shri D.N. Tiwari, counsel for the applicant.
Shri Satyendra Jyotishi, G.A. for the respondent / State.
Case diary is not available. Learned counsel for the State seeks time to produce the case diary. Prayer is allowed.
List the case in the next week.
(RAJEEV KUMAR DUBEY) JUDGE sarathe Digitally signed by NAVEEN KUMAR SARATHE Date: 09/07/2019 18:28:24