Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] Union of India - Subsection Section 20(xiii) in First Statutes of the Indian Institute of Petroleum and Energy, 2018 (xiii)the employees of the Institute shall be entitled to reimbursement of medical expenses incurred on themselves and their dependents.
