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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(6)(b) in The Goa Entertainment Tax Act, 1964

(b)the amount of penalty, if any, levied under this Act, into the appropriate Government Treasury by such date as may be specified in a notice or order issued under this Act being not later than 30 days from the date of notice or order: