Supreme Court - Daily Orders
M/S Apl Apollo Tubes Ltd. vs The State Of Uttar Pradesh Thr. Its ... on 11 March, 2019
Author: Vineet Saran
Bench: Vineet Saran
ITEM NO.26 COURT NO.5 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4953/2012
M/S APL APOLLO TUBES LTD. Appellant(s)
VERSUS
THE STATE OF UTTAR PRADESH
THR. ITS SECRETARY & ANR. Respondent(s)
(An office report for direction only in C.A. No. 4967/2012 is to be
listed.)
WITH
C.A. No. 4967/2012 (III-A)
Date : 11-03-2019 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE VINEET SARAN
[IN CHAMBERS]
For Appellant(s) Mr. Abhijat P. Medh, AOR (NP)
For Respondent(s) Mr. Ravi Prakash Mehrotra, AOR
Mr. Amit Sharma, Adv.
Mr. Bhakti Vardhan Singh, AOR
Mr. Samir Ali Khan, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter before the regular Court.
(POOJA CHOPRA) (SUNIL KUMAR RAJVANSHI)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NEELAM GULATI
Date: 2019.03.12
16:12:39 IST
Reason: