Section 24(f) in The Orissa Urban Police Act, 2003

[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(f) in The Orissa Urban Police Act, 2003

(f)assigning duties to police officers of all ranks and grades and prescribing -

(i)the manner in which, and

(ii)the conditions subject to which, they shall exercise and perform their respective powers and duties;