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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(5) in Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Rules, 1995

(5)The Competent Authority after satisfying that the bovine animals shall only be used for agriculture or dairy fanning purposes may issue special permit.