Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Kerala - Section Section 4 in Madras General Clauses Act, 1891 4. Application of Chapter II to all future Acts. - The Chapter shall apply to all [Madras Acts made] [Substituted by Adaptation Order, 1937.] after the commencement of this Act, unless a contrary intention appears in such Acts.
