Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1A)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(1A)(c) in Maharashtra Jeevan Authority Act, 1976

(c)the procedure to be followed in case there is a difference of opinion between the Authority and the Commission;