Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Gujarat - Subsection Section 74(b) in The Bombay Irrigation Act, 1879 (b)stating that this Part applies to the work so notified from the date of the notification published under sub-section (3) of section 73; and
