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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(5)(o) in The Orissa Industrial Housing Rules, 1969

(o)The allottee shall not tamper with or damage any tree [* * *] [Deleted vide Orissa Gazette Part-III/24-4-1972.] growing in the land belonging to Government of which the house is a part;