Section 12 in The M.P. State Road Transport Corporation Rules, 1962
12. [ Term of office. [Substituted by Notification No. 7-3-77-II-A(2), dated 9-9-1977.]
- The members other than official members shall hold office at the pleasure of the State Government. Official members shall hold office at the pleasure of the Government whom they represent.] [Sub-rules (1), (2) and (3) re-numbered as sub-rules (2), (3), (4) by Notification No. 7-3-77-II-A (2), dated 27-6-1979.]
