Delhi High Court - Orders
Globalised Compaign Welfare Society vs Union Of India & Ors on 18 July, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~73.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10766/2022
GLOBALISED COMPAIGN WELFARE SOCIETY..... Petitioner
Through: Proxy counsel.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Vineet Dhanda, CGSC with Mr.
Abhishek Singh, Advocate for R1.
Mr. Rajnish Kumar Jha, Advocate for
R-3.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 18.07.2022 C.M. No. 31270/2022 Exemption allowed, subject to all just exceptions. The application stands disposed of. W.P.(C) 10766/2022 & C.M. No. 31269/2022 Learned counsel for the petitioner submits that the senior counsel is not available today. He prays for listing of the matter after 4 weeks. The prayer is allowed.
List on 07.09.2022.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J JULY 18, 2022/N.Khanna Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:25.07.2022 16:52:49