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[Cites 0, Cited by 0] [Section 10C(7)] [Section 10C] [Entire Act]

Union of India - Subsection

Section 10C(7)(a) in The Export (Quality Control And Inspection) Act, 1963

(a)is produced or furnished by any person or has been seized from the custody or control of any person under this Act or any other law for the time being in force; or