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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Karnataka - Subsection

Section 25(1) in Garden City University Act, 2013

(1)The Academic Council shall consist of the following, namely:-
(i) The Vice-Chancellor Chairperson
(ii) The Pro Vice Chancellor Members
(iii) The Registrar Secretary
(iv) Such other members as may be specified by theStatutes.