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Rajasthan High Court - Jodhpur

State Of Rajasthan vs Smt. Geeta Devi on 9 May, 2019

Bench: Sandeep Mehta, Vinit Kumar Mathur

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                    D.B. Review Petition (Writ) No. 55/2019

                                   State Of Rajasthan
                                                                                                        ----Petitioner
                                                                          Versus
                                   Smt. Geeta Devi
                                                                                                      ----Respondent


                                   For Petitioner(s)            :    Mr. Sunil Beniwal, AAG
                                   For Respondent(s)            :    --



                                                 HON'BLE MR. JUSTICE SANDEEP MEHTA

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 09/05/2019 Issue dasti notice of the application under Section 5 of Limitation Act as well as of the Review application to the respondents.

Rule is made returnable on 21.05.2019. One set be forwarded by ordinary process and the other by registered AD Post.

(VINIT KUMAR MATHUR),J (SANDEEP MEHTA),J 19-1/- Sudhir Asopa (Downloaded on 28/06/2019 at 02:33:00 AM) Powered by TCPDF (www.tcpdf.org)