Rajasthan High Court - Jodhpur
State Of Rajasthan vs Smt. Geeta Devi on 9 May, 2019
Bench: Sandeep Mehta, Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Review Petition (Writ) No. 55/2019
State Of Rajasthan
----Petitioner
Versus
Smt. Geeta Devi
----Respondent
For Petitioner(s) : Mr. Sunil Beniwal, AAG
For Respondent(s) : --
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 09/05/2019 Issue dasti notice of the application under Section 5 of Limitation Act as well as of the Review application to the respondents.
Rule is made returnable on 21.05.2019. One set be forwarded by ordinary process and the other by registered AD Post.
(VINIT KUMAR MATHUR),J (SANDEEP MEHTA),J 19-1/- Sudhir Asopa (Downloaded on 28/06/2019 at 02:33:00 AM) Powered by TCPDF (www.tcpdf.org)