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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(4) in The Kerala Captive Elephants (Management and Maintenance) Rules, 2003

(4)The owner shall arrange for medical check-up of the mahout responsible for upkeep of the elephant at least once i two years to ensure that they do not have any diseases, which may infect the elephant;