Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Jammu-Kashmir - Section Section 11 in The Jammu And Kashmir (Prevention Of Unfair Means) Examinations Act, 1987 11. Application of other laws not barred The provisions of this Act shall be in addition to and not in derogation of any other law in force on the subject.
