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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(c) in Tamil Nadu Money-Lenders Act, 1957

(c)if the licensee is convicted for an offence under [section 10-A or section 11] [Substituted for the expression 'under section 11' by section 10 of the Tamil Nadu Money-Lenders (Amendment) Act, 1979 (Tamil Nadu Act 41 of 1979).] or section 13, or