Delhi High Court - Orders
Girwar Singh vs Union Of India And Ors on 19 February, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1657/2019
GIRWAR SINGH ..... Petitioner
Through: Mr. Ashwini Kumar Mishra, Advocate
with Ms. Neha Mishra and Mr. Sushil
Tripathi, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: None.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 19.02.2019
1. Issue notice to Respondents.
2. List the matter before the Registrar on 11th March 2019 for completion of pleadings.
3. List before the Court on 18th July 2019.
S. MURALIDHAR, J.
SANJEEV NARULA, J.
FEBRUARY 19, 2019 ss