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Union of India - Section
Section 1 in The Indian Post Office Rules, 1933
1.
The following rates of postage shall be chargeable on postal articles where the postage is prepaid:-Letters| For aweight no exceeding twenty grams | Rs.5/- |
| Forevery twenty grams or fraction thereof | Rs.5/- |
| Fora letter card | Rs.2.50/- |
| For asingle postcard | 50paise |
| Fora reply postcard | Rs.1/- |
| Fora postcard | Rs.6.00/- |
| Fora competition postcard | Rs.10/- |
| Fora meghdoot postcard | 25paise |
| For the first fiftygrams or fraction thereof | Rs.4/- |
| For every additionalfifty grams or Fraction thereof | Re.3/- |
| (i) For the first one hundredgrams or fraction thereof | Re.1/- |
| (ii) For every one hundredgrams or Fraction thereof,in excess of one hundred grams | Re.1/- |
| (i) For the value ofperiodical from Re. 1/- to Rs. 20/- | Rs. 2/- for first 100 gms and part thereof, andRs. 3/- for every additional 100 grams and part thereof |
| (ii) For the value of periodical from Rs. 21/- toRs. 50/- | Rs.4/- for first 100gms and part thereof, andRs. 5/- for every additional 100 gms and part thereof |
| (iii) For the value of periodical from Rs. 51/-and above | Rs. 8/- for first 100 gms and part thereof, andRs. 9/- for every additional 100 gms and part thereof |
| For a weight not exceeding fifty grams | … | 25 paise |
| For a weightexceeding fifty grams but notexceedingone hundred grams | … | 50 paise |
| For everyadditional one hundred grams or fractionthereof exceeding one hundred grams | … | 20 paise |
| For a weight not exceeding fifty grams | … | 25 paise |
| For a weightexceeding fifty grams but notexceedingone hundred grams | … | 50 paise |
| For everyadditional one hundred grams or fractionthereof exceeding one hundred grams | … | 20 paise |
| For a weight notexceeding five hundredgrams | Rs.19.00/- |
| For every five hundredgrams or Fraction thereof,exceeding 500 gms | Rs.16.00/- |