Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Madhya Pradesh - Subsection Section 8(ii) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000 (ii)Utilization of Fund.-All those expenditure which are drawn as per budget approved by the Board, shall be paid from the above fund.
