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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 38(b) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(b)with further fine which may extend to five thousand rupees (Rs. 5000) for each day after such conviction during which the offending structure or work is not removed, demolished or cleared and the site not restored to its original condition.