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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(a) in The Hindu Disposition Of Property Act, 1916

(a)in respect of dispositions by transfer inter vivos, those contained in [Chapter II] [Substituted by the Act 21 of 1929, Section 12, for " sections 13, 14 and 20" .] of the Transfer of Property Act, 1882