Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(5)] [Section 47] [Entire Act] Union of India - Subsection Section 47(5)(i) in The Coal Mines Regulations, 2017 (i)give prompt attention to the removal of any danger observed or reported to him, and shall see that dangerous places are adequately fenced off;