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[Cites 0, Cited by 0] [Section 38(10C)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(10C)(c) in The Punjab Liquor Licence Rules, 1956

(c)[ The licensee shall sell Beer manufactured in his micro brewery or brewery pub for consumption in lounges on the premises. He shall not be allowed to sell Beer off the premises.]