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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xxxi) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(xxxi)"two pipe system" means the system in which soil and waste pipes are distinct and separate the soil pipes being connected to drain direct and waste pipes through a trapped gully. All traps of all sanitary appliances are completely ventilated in this system ;