Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 64 in The M.P. Irrigation Rules, 1974

64.

Section 68.-Application for the supply of water for irrigation on demand shall be made in writing by the occupiers requiring it in Form 4.