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State of Madhya Pradesh - Section

Section 17 in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

17. District Election Officer and Deputy Election Officer.

- The State Government shall appoint a District Election Officer for each district and one or more Deputy District Election Officers as may be deemed necessary to assist the District Election Officer in the conduct of Election of Mandi Committees in the District.