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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(3) in Central Electricity Regulatory Commission (Standards of Performance of Inter-State Transmission Licensees) Regulations, 2012

(3)All inter-State transmission licensees shall display on their web-sites the actual performance against the specified Standards of Performance on a monthly basis and the aggregate of compensation paid, if any, in the formats enclosed in the Schedule.