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State of Jammu-Kashmir - Section

Section 12 in Jammu and Kashmir Saffron Rules, 2018

12. Qualification of Saffron Analyst.

- A person shall be eligible for appointment as Saffron Analyst under the Act only if he possesses the following qualifications, namely :-
(a)A Post-graduate in Agriculture Sciences ; or
(b)A Graduate in Agriculture Sciences with an experience of three years in the analysis of saffron in a recognized laboratory.