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Himachal Pradesh High Court

Cheering Norbu vs . State Of H.P. & Others on 3 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Cheering Norbu Vs. State of H.P. & others CWP No. 3515 of 2022 3.6.2022 Present: Mr. Maan Singh, Advocate, for the .

petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr.Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Y.S. Thakur, Dy.A.G., for the respondents­State.

Admit.

r CMP No. 6935 of 2022 No ground for interim direction is made out. Consequently, the application stands disposed of.

CMP No. 6936 of 2022 The application is allowed and the translation of Annexures P­1, P­2 and P­3 be filed within six weeks. The application stands disposed of.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge June 3, 2022 (Kalpana) ::: Downloaded on - 04/06/2022 20:04:08 :::CIS