Bombay High Court
Skf India Limited vs Banarasi Lal Madan on 11 October, 2022
Author: N. J. Jamadar
Bench: N. J. Jamadar
1-COMSS5-03.DOC
Santosh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMM SUMMARY SUIT NO. 5 OF 2003
SANTOSH
SUBHASH
KULKARNI
Digitally signed by
SANTOSH SUBHASH
SKF India Ltd. ...Plaintiff
Versus
KULKARNI
Date: 2022.10.11
18:01:47 +0530
Banarasi Lal Madan ...Defendant
Mr. Prashant Chavan, a/w Murari Madekar, Sachin Kudalkar,
i/b M/s. Madekar & Co., for the Plaintiff.
Mr. Ankit Rajput, i/b Manoj Bhatt, for the Defendant.
CORAM: N. J. JAMADAR, J.
DATED : 11th OCTOBER, 2022 PC:-
1. Heard the learned Counsel for the defendant.
2. Stand over to 20th October, 2022, "Part-Heard".
[N. J. JAMADAR, J.] 1/1