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Bombay High Court

Skf India Limited vs Banarasi Lal Madan on 11 October, 2022

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                       1-COMSS5-03.DOC

                                                                                    Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                       IN ITS COMMERCIAL DIVISION


                                   COMM SUMMARY SUIT NO. 5 OF 2003
SANTOSH
SUBHASH
KULKARNI
Digitally signed by
SANTOSH SUBHASH
                      SKF India Ltd.                                           ...Plaintiff
                                            Versus
KULKARNI
Date: 2022.10.11
18:01:47 +0530

                      Banarasi Lal Madan                                 ...Defendant

                      Mr. Prashant Chavan, a/w Murari Madekar, Sachin Kudalkar,
                            i/b M/s. Madekar & Co., for the Plaintiff.
                      Mr. Ankit Rajput, i/b Manoj Bhatt, for the Defendant.

                                                CORAM:      N. J. JAMADAR, J.

DATED : 11th OCTOBER, 2022 PC:-

1. Heard the learned Counsel for the defendant.
2. Stand over to 20th October, 2022, "Part-Heard".

[N. J. JAMADAR, J.] 1/1