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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(5)(f) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(f)the establishment, maintenance and abolition of Faculties, Departments, hostels, affiliated colleges and institutions;