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[Cites 0, Cited by 0] [Section 218(4)] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(4)(e) in The Dedicated Freight Corridor Railway General Rules, 2018

(e)the line clear ticket in form 14 for temporary single line working on double line is given only after ensuring the route is properly set and locked for movement of the train.