Calcutta High Court (Appellete Side)
Smt. Jayeeta Chakraborty vs Sudipto Chakraborty on 20 June, 2017
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
1 21. 20.06.2017
mb In the High Court at Calcutta Civil Revisional Jurisdiction Appellate Side C.O. 1737 of 2017 Smt. Jayeeta Chakraborty
-Vs.-
Sudipto Chakraborty Mr. Uttam Kumar Mazumder, Mr. Amal Kumar Mukhopadhyay, Ms. Pritha Mazumder ...for the petitioner The petitioner is directed to serve a copy of this application on the opposite party by speed post with acknowledgement due.
Let, this application appear under the same heading on July 12, 2017 when the petitioner shall file an affidavit of service.
(Ashis Kumar Chakraborty, J.)