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[Cites 0, Cited by 0] [Section 376] [Entire Act]

Union of India - Subsection

Section 376(3) in Rules of Procedure and Conduct of Business in Lok Sabha

(3)Subject to conditions referred to in sub-rules (1) and (2) a member may formulate a point of order and the Speaker shall decide whether the point raised is a point of order and if so, the decision of the Speaker thereon, shall be final.