Section 9 in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993
9. Grants
.- The State Government may at its discretion sanction following grants :-(1)Maintenance or recurring grant.(2)Non-recurring grant towards equipments, building etc.(3)Adhoc, non-recurring or recurring grant to an institution which is of an all India Character and its project and activities have been approved by the Central or State Government on such terms and conditions as it may deem fit to impose.(4)Such other grants as may be sanctioned by the Govt. from time to time.
