Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(14)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(14)(b) in The U.P. Sugarcane Supply and Purchase Order, 1954

(b)send intimation of the date of proposed closure to the Collector and to the Inspector within whose jurisdiction the purchasing centre is situate.