Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(5)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(5)(d) in Andhra Pradesh Control of Organised Crime Act, 2001

(d)the identity of the agency authorised to intercept the communications, and of the person authorising the application; and