Allahabad High Court
Col. Sad Ahmad Khan vs State Of U.P. Thru Secy. And Others on 16 March, 2012
Author: V.K. Shukla
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 13002 of 2012 Petitioner :- Col. Sad Ahmad Khan Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- R.P.S. Chauhan Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned counsel for the petitioner is permitted to make necessary correct in regard to description of respondent No.5. Said correction be carried out forthwith.
List this writ petition in the next cause list along with record of writ petition No.76785 of 2011, showing the name of respective counsel along with cause tile in both the writ petitions.
Order Date :- 16.3.2012 SRY