Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 1 in Head Clerk, Class III, (Departmental Examination) Rules, 2013

1. Short title, extent and commencement.

(1)These rules may be called the Head Clerk, Class III, (Departmental Examination) Rules, 2013.
(2)They shall come into force on the date of their publication in the Official Gazette.
(3)They shall apply to the persons appointed as Junior Assistant. Class III, in the subordinate service of the Chief Electrical Inspectorate, Gujarat State, whether by promotion or otherwise.