Section 25 in Orissa Administrative Tribunal (Procedure) Rules, 1986
25. Working hours of the Tribunal.
- Except on Sundays and other public holidays, the offices of the Tribunal shall, subject to any order made by the Chairman remain open daily 10.00 a.m. to 5.00 p.m. but no work, unless it is of an urgent nature, shall be admitted after 3.30 p.m. on any working day.
