Section 9 in The University of Ladakh Act, 2018

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- The following shall be the officers of Cluster University :-

(i)the Chancellor ;

(ii)the Pro-Chancellor ;

(iii)the Vice-Chancellor ;

(iv)the Financial Advisor ;

(v)the Educational Advisor ;

(vi)the Registrar ;

(vii)the Controller of Examinations ; and

(viii)such officers as the Statutes may declare to be the officers of the Cluster University.

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