Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] State of Maharashtra - Subsection Section 136(3) in Maharashtra Land Revenue Code, 1966 (3)Survey numbers and sub-divisions demarcated under the provisions of this Section shall be deemed to be survey numbers for purpoVs of Sections 132, 139 and 140.
