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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(2)(ii) in The Maharashtra State Legal Aid and Advice Board Rules, 1981

(ii)The member on the panel of advocates seeking advice may draw up a statement of the case to enable the member on the panel of advisers to consider the matter in all respects and give advice.